Subedar Ram And 3 Others vs State Of U.P.
2015 Latest Caselaw 5152 ALL

Citation : 2015 Latest Caselaw 5152 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Subedar Ram And 3 Others vs State Of U.P. on 7 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1215 of 2015
 

 
Appellant :- Subedar Ram And 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Adhar,R.A.Ram,R.L. Varma
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Nobody is present even in the revised reading of the cause list.

List in the month of March, 2016.

Order Date :- 7.12.2015

Ashish Pd.

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