Sitesh Kumar Srivastava vs Union Of India Through Its ...
2015 Latest Caselaw 5151 ALL

Citation : 2015 Latest Caselaw 5151 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Sitesh Kumar Srivastava vs Union Of India Through Its ... on 7 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5079 of 2009
 

 
Petitioner :- Sitesh Kumar Srivastava
 
Respondent :- Union Of India Through Its Secretary,
 
Counsel for Petitioner :- Ashwani Kumar,Abhishek Yadav
 
Counsel for Respondent :- A.S.G.,Ajay Kumar Singh,Raj Kumar Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed, a week's further time is allowed to the respondent for seeking instructions in the matter.

List this case on 22.12.2015.

Order Date :- 7.12.2015

MH/-

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