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Ram Chandra vs State Of U.P.
2015 Latest Caselaw 5149 ALL

Citation : 2015 Latest Caselaw 5149 ALL
Judgement Date : 7 December, 2015

Allahabad High Court
Ram Chandra vs State Of U.P. on 7 December, 2015
Bench: Arun Tandon, Harsh Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 2937 of 2012
 

 
Appellant :- Ram Chandra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.N.Pandey,Himanshu Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Learned A.G.A. may file response to the short term bail application within one week by filing an affidavit along with the report of the Doctor attending the appellant.

The matter shall be listed next on 16.12.2015.

Order Date :- 7.12.2015

Ashish Pd.

 

 

 
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