Durga vs State Of U.P.
2015 Latest Caselaw 5148 ALL

Citation : 2015 Latest Caselaw 5148 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Durga vs State Of U.P. on 7 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11041 of 2015
 

 
Applicant :- Durga
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Keshav Prasad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Sudhir Kumar Singh, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted one week time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List on 5.1.2016.

Order Date :- 7.12.2015

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