Kiran @ Ruman And Another vs State Of U.P.Thru Prin.Secy.Home ...
2015 Latest Caselaw 5146 ALL

Citation : 2015 Latest Caselaw 5146 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Kiran @ Ruman And Another vs State Of U.P.Thru Prin.Secy.Home ... on 7 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 366 of 2015
 

 
Petitioner :- Kiran @ Ruman And Another
 
Respondent :- State Of U.P.Thru Prin.Secy.Home Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Ramakar Shukla
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Virendra Mishra, Advocate has filed vakalatnama on behalf of the opposite parties no. 4 and 5 be taken on record.

Learned counsel for the opposite parties no. 4 and 5 prays for and is granted one week time to file counter affidavit.

List thereafter.

Order Date :- 7.12.2015

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