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Dr. Rohit Yadav vs State Of U.P. And Anr.
2015 Latest Caselaw 5145 ALL

Citation : 2015 Latest Caselaw 5145 ALL
Judgement Date : 7 December, 2015

Allahabad High Court
Dr. Rohit Yadav vs State Of U.P. And Anr. on 7 December, 2015
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 5960 of 2015
 

 
Applicant :- Dr. Rohit Yadav
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Anand Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List revised.

On personal ground request was made for adjournment.

As prayed, put up tomorrow i.e. 08.12.2015 as fresh before the appropriate Bench.

Order Date :- 7.12.2015

M/A.

 

 

 
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