Shanti Devi [Objection Filed] vs Branch Manager,State Bank Of ...
2015 Latest Caselaw 5144 ALL

Citation : 2015 Latest Caselaw 5144 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Shanti Devi [Objection Filed] vs Branch Manager,State Bank Of ... on 7 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2736 of 2006
 

 
Petitioner :- Shanti Devi [Objection Filed]
 
Respondent :- Branch Manager,State Bank Of India,Ambedkarnagar And 2 Ors
 
Counsel for Petitioner :- D.K.Yadav,M.L.Yadav,P.R.Mishra
 
Counsel for Respondent :- N.K.Seth,Anurag Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed ten days time is allowed for filing rejoinder affidavit.

List thereafter.

Order Date :- 7.12.2015

MH/-

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