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Sharma @ Anuj Kumar And Another vs State Of U.P.
2015 Latest Caselaw 5143 ALL

Citation : 2015 Latest Caselaw 5143 ALL
Judgement Date : 7 December, 2015

Allahabad High Court
Sharma @ Anuj Kumar And Another vs State Of U.P. on 7 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11050 of 2015
 

 
Applicant :- Sharma @ Anuj Kumar And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kaushal Kishore Tewari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted two weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List on 12.1.2016.

Order Date :- 7.12.2015

A.

 

 

 
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