Alwar Singh vs State Of U.P. And 8 Others
2015 Latest Caselaw 5142 ALL

Citation : 2015 Latest Caselaw 5142 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Alwar Singh vs State Of U.P. And 8 Others on 7 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 63967 of 2015
 

 
Petitioner :- Alwar Singh
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Preetpal Singh
 
Counsel for Respondent :- C.S.C.,Tahira Kazmi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

The Election Commission, Uttar Pradesh may file an affidavit indicating as to on what material SMS, referred to in paragraph-12 of the petition, had been issued. Affidavit may be filed by the person who had sent the SMS.

Put up on 15.12.2015.

Order Date :- 7.12.2015

Ashish Pd.

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