Raj Bhawan vs State Of U.P.
2015 Latest Caselaw 5141 ALL

Citation : 2015 Latest Caselaw 5141 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Raj Bhawan vs State Of U.P. on 7 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9680 of 2015
 

 
Applicant :- Raj Bhawan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State be taken on record.

Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 7.12.2015

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