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Smt. Beauty Nigam vs Amit Saxena
2015 Latest Caselaw 5138 ALL

Citation : 2015 Latest Caselaw 5138 ALL
Judgement Date : 7 December, 2015

Allahabad High Court
Smt. Beauty Nigam vs Amit Saxena on 7 December, 2015
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 7081 of 2015
 

 
Petitioner :- Smt. Beauty Nigam
 
Respondent :- Amit Saxena
 
Counsel for Petitioner :- Kamlesh Kumar,Kandarp Srivastava,Kaustubh Srivastava
 

 
Hon'ble Suneet Kumar,J.

List revised. 

None appears to press the petition.

The petition is accordingly dismissed for want of prosecution.

Order Date :- 7.12.2015

sfa/

 

 

 
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