Pradeep Bahadur Singh Sarkari vs State Of U.P.Through Secy.
2015 Latest Caselaw 5137 ALL

Citation : 2015 Latest Caselaw 5137 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Pradeep Bahadur Singh Sarkari vs State Of U.P.Through Secy. on 7 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2007 of 1999
 

 
Petitioner :- Pradeep Bahadur Singh Sarkari
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- Shishir Jain,C.S.C.,Dhirendra Singh,Ganga Singh,Kumar Ayush
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

A weeks' time is allowed to file reply to the supplementary affidavit.

List thereafter.

Order Date :- 7.12.2015

MH/-

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