Citation : 2015 Latest Caselaw 5136 ALL
Judgement Date : 7 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11044 of 2015 Applicant :- Sunil Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Tribhuvan Narai Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 7.12.2015
A.
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