Shiv Prasad vs State Of U.P.
2015 Latest Caselaw 5134 ALL

Citation : 2015 Latest Caselaw 5134 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Shiv Prasad vs State Of U.P. on 7 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 2865 of 2015
 

 
Appellant :- Shiv Prasad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashutosh K. Tiwari,Ram Surat Patel
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Objections have been filed to the bail application.

Counsel for the appellant prays for and is granted time to file reply.

List in the month of January, 2016.

Order Date :- 7.12.2015

Ashish Pd.

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