Umesh Yadav vs State Of U.P.
2015 Latest Caselaw 5132 ALL

Citation : 2015 Latest Caselaw 5132 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Umesh Yadav vs State Of U.P. on 7 December, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- JAIL APPEAL No. - 3883 of 2015
 

 
Appellant :- Umesh Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Patanjali Mishra (Ac)
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Bail application has already been rejected vide order dated 27.10.2015.

Office is directed to get the paper book prepared.

The appeal be listed in its turn for hearing.

Order Date :- 7.12.2015

Ashish Pd.

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