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Ashok Kumar Gupta vs Director, Directorate Of ...
2015 Latest Caselaw 5131 ALL

Citation : 2015 Latest Caselaw 5131 ALL
Judgement Date : 7 December, 2015

Allahabad High Court
Ashok Kumar Gupta vs Director, Directorate Of ... on 7 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4072 of 2002
 

 
Petitioner :- Ashok Kumar Gupta
 
Respondent :- Director, Directorate Of Training And Employment U.P.Lucknow
 
Counsel for Petitioner :- P.K.Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It appears that notice to private respondents have not been issued as yet.

Let notices be issued to private respondents through registered post as well as by issuing Dasti summons to the petitioner returnable at an early date.

Counsel for the petitioner shall take necessary steps within a week.

Order Date :- 7.12.2015

MH/-

 

 

 
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