Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Aradhana & Another vs State Of U.P. & 2 Others
2015 Latest Caselaw 5129 ALL

Citation : 2015 Latest Caselaw 5129 ALL
Judgement Date : 7 December, 2015

Allahabad High Court
Aradhana & Another vs State Of U.P. & 2 Others on 7 December, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 28515 of 2015
 

 
Petitioner :- Aradhana & Another
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Arvind Kumar Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

As prayed put up on 9.12.2015.

Order Date :- 7.12.2015

RU

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter