Citation : 2015 Latest Caselaw 5128 ALL
Judgement Date : 7 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9130 of 2015 Applicant :- Manoj Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Surendra Pratap Singh,Rajneesh Kumar Verma Counsel for Opposite Party :- Govt. Advocate,Suresh Mishra Hon'ble Bachchoo Lal,J.
Counter affidavit has been filed on behalf of the complainant be taken on record.
Learned A.G.A prays for and is granted one week further time to file counter affidavit.
List thereafter.
Order Date :- 7.12.2015
A.
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