Amritlal vs The State Of U.P.
2015 Latest Caselaw 5127 ALL

Citation : 2015 Latest Caselaw 5127 ALL
Judgement Date : 7 December, 2015

Allahabad High Court

Amritlal vs The State Of U.P. on 7 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11039 of 2015
 

 
Applicant :- Amritlal
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Shakeel Ahmad Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week time to file supplementary affidavit annexing the certain documents and postmortem report of the deceased.

Put up on 17.12.2015 as fresh case.

Order Date :- 7.12.2015

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