Sardar Pradyumn Singh vs Anees Fatima And Ors.
2015 Latest Caselaw 5116 ALL

Citation : 2015 Latest Caselaw 5116 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Sardar Pradyumn Singh vs Anees Fatima And Ors. on 4 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- S.C.C. REVISION No. - 140 of 2015
 

 
Revisionist :- Sardar Pradyumn Singh
 
Opposite Party :- Anees Fatima And Ors.
 
Counsel for Revisionist :- R.N.Gupta,Neelam Insan
 
Counsel for Opposite Party :- R.S.Singh
 

 
Hon'ble Mahendra Dayal,J.

In pursuance of the order dated 5.11.2015 notice has been issued to the opposite parties and a requisition for summoning the record of the lower court has also been issued but the compliance report is still awaited.

List in the third week of January, 2016.

Interim order shall continue till the next date of listing.

Order Date :- 4.12.2015

Muk

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