State Of U.P. vs Krishna Dutt Tripathi
2015 Latest Caselaw 5114 ALL

Citation : 2015 Latest Caselaw 5114 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

State Of U.P. vs Krishna Dutt Tripathi on 4 December, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- GOVERNMENT APPEAL No. - 6069 of 2007
 

 
Appellant :- State Of U.P.
 
Respondent :- Krishna Dutt Tripathi
 
Counsel for Appellant :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Let the records of the Court below be called for.

Issue notice to the accused -respondent fixing 28.1.2016 as the date.

List on 28.1.2016.

Order Date :- 4.12.2015

Ashish Pd.

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