Lovelesh Kumar Singh @ Raju vs State Of U.P.
2015 Latest Caselaw 5110 ALL

Citation : 2015 Latest Caselaw 5110 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Lovelesh Kumar Singh @ Raju vs State Of U.P. on 4 December, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 3753 of 2015
 

 
Appellant :- Lovelesh Kumar Singh @ Raju
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Birendra Singh,Bir Bhan Singh
 
Counsel for Respondent :- Govt.Advocate,Ajay Subrat Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Objections filed on bail application is taken on record.

Applicant prays for time to the reply to the same.

List in the month of March 2016 along with Criminal Appeal No. 4030 of 2015.

Order Date :- 4.12.2015

Ashish Pd.

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