Ram Prakash vs State Of U.P. And Others
2015 Latest Caselaw 5109 ALL

Citation : 2015 Latest Caselaw 5109 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Ram Prakash vs State Of U.P. And Others on 4 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 2134 of 2012
 

 
Appellant :- Ram Prakash
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Arun Kumar Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness slip of Shri Arun Kumar Gupta, learned counsel for the appellant.

List in the next cause list.

Order Date :- 4.12.2015

Download the LatestLaws.com Mobile App