Mahtab vs State Of U.P.
2015 Latest Caselaw 5104 ALL

Citation : 2015 Latest Caselaw 5104 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Mahtab vs State Of U.P. on 4 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6162 of 2015
 

 
Applicant :- Mahtab
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajbaksh Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Supplementary counter affidavit has been filed on behalf of the State be taken on record.

Learned counsel for the applicant prays for and is granted one week time to file supplementary rejoinder affidavit to the supplementary counter affidavit filed on behalf of the State.

List thereafter.

Order Date :- 4.12.2015

Download the LatestLaws.com Mobile App