Govind Ram Agarwal vs Sharavan Kumar And Another
2015 Latest Caselaw 5102 ALL

Citation : 2015 Latest Caselaw 5102 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Govind Ram Agarwal vs Sharavan Kumar And Another on 4 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 311 of 2012
 

 
Appellant :- Govind Ram Agarwal
 
Respondent :- Sharavan Kumar And Another
 
Counsel for Appellant :- Mohd.Aslam Khan
 
Counsel for Respondent :- D.C.Mishra,A.S. Parmar,Arun Kumar Gupta
 

 
Hon'ble Mahendra Dayal,J.

Heard Shri Mohiuddin Khan, learned counsel for the appellant.

No one appears on behalf of the respondents in the revised list.

Having heard learned counsel for the parties and having perused the impugned judgment the second appeal is admitted on substantial questions of law formulated in the memo of second appeal no. A,C and E.

Summon the lower court's record through the District Judge concerned.

List in the first week of February, 2016.

Interim order shall continue till the next date of listing.

Order Date :- 4.12.2015

Muk

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