Maharaj Singh vs State Of U.P.
2015 Latest Caselaw 5099 ALL

Citation : 2015 Latest Caselaw 5099 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Maharaj Singh vs State Of U.P. on 4 December, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4517 of 2014
 

 
Appellant :- Maharaj Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.R.S. Pal
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

The Court has been informed that the counsel for the appellant G.R.S.Pal has since expired.

Let notice be issued to the appellant through C.G.M. Budaun to engage another counsel fixing 28.1.2016 as the date.

List on 28.1.2016.

Order Date :- 4.12.2015

Ashish Pd.

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