Citation : 2015 Latest Caselaw 5098 ALL
Judgement Date : 4 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 2326 of 2015 Petitioner :- Savitri Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- S.P.S. Rathore,P.S. Jadon Counsel for Respondent :- Govt.Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
Case called out.
None appears on behalf of the petitioner to press this writ petition.
The writ petition is accordingly dismissed for want of prosecution.
Interim order, if any, stands vacated.
Learned A. G. A. is directed to communicate this order to the authority concerned within two weeks.
Order Date :- 4.12.2015
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