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Shafiullah Khan ... vs Smt. Saubhagwati Devi
2015 Latest Caselaw 5093 ALL

Citation : 2015 Latest Caselaw 5093 ALL
Judgement Date : 4 December, 2015

Allahabad High Court
Shafiullah Khan ... vs Smt. Saubhagwati Devi on 4 December, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- REVIEW PETITION No. - 52 of 2000
 

 
Petitioner :- Shafiullah Khan [C.R.No.54/1988]
 
Respondent :- Smt. Saubhagwati Devi
 
Counsel for Petitioner :- M.A.Khan,Mohd.Adil Khan,R.P. Singh
 
Counsel for Respondent :- J.N.Mathur,D.C.Mukharji,Girish Chandra Sinha
 

 
Hon'ble Mahendra Dayal,J.

As prayed list in the next cause list.

Order Date :- 4.12.2015

Muk

 

 

 
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