Jagdish Chauhan vs State Of U.P. And Anr.
2015 Latest Caselaw 5092 ALL

Citation : 2015 Latest Caselaw 5092 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Jagdish Chauhan vs State Of U.P. And Anr. on 4 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 28646 of 2015
 

 
Petitioner :- Jagdish Chauhan
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Gopal Krishna Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Learned counsel for the petitioner prays for and is granted 48 hours to file supplementary affidavit explaining the laches and disclosing as to whether any final order has been passed by respondent no.2 pursuant to the impugned show cause notice or not.

Put up on 8.12.2015.

Order Date :- 4.12.2015

Download the LatestLaws.com Mobile App