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Dinesh Kumar Yadav @ Neebar vs State Of U.P.
2015 Latest Caselaw 5091 ALL

Citation : 2015 Latest Caselaw 5091 ALL
Judgement Date : 4 December, 2015

Allahabad High Court
Dinesh Kumar Yadav @ Neebar vs State Of U.P. on 4 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6838 of 2015
 

 
Applicant :- Dinesh Kumar Yadav @ Neebar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Kumar Mishra,Brijraj Singh
 
Counsel for Opposite Party :- Govt.Advocate,Alok Srivastava-Ii
 

 
Hon'ble Bachchoo Lal,J.

The particular of the connected bail application no. 6841 of 2015 has not been shown in the cause list.

List immediately after ten days showing the particular of above connected bail application.

Order Date :- 4.12.2015

A.

 

 

 
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