Citation : 2015 Latest Caselaw 5089 ALL
Judgement Date : 4 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 28514 of 2015 Petitioner :- Krishnanand Shukla Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Bipin Kumar Tripathi Counsel for Respondent :- G.A. Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
As prayed by learned A.G.A., put up on 8.12.2015.
Order Date :- 4.12.2015
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