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Shiv Jeet Singh (Second Bail) vs State Of U.P.
2015 Latest Caselaw 5088 ALL

Citation : 2015 Latest Caselaw 5088 ALL
Judgement Date : 4 December, 2015

Allahabad High Court
Shiv Jeet Singh (Second Bail) vs State Of U.P. on 4 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7273 of 2015
 

 
Applicant :- Shiv Jeet Singh (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.P. Shukla
 
Counsel for Opposite Party :- Govt.Advocate,Siddhartha Sinha
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant submits that he does not want to file rejoinder affidavit in this bail application.

List in the next cause list.

Order Date :- 4.12.2015

A.

 

 

 
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