Mohd. Ujair vs State Of U.P. And 3 Ors
2015 Latest Caselaw 5085 ALL

Citation : 2015 Latest Caselaw 5085 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Mohd. Ujair vs State Of U.P. And 3 Ors on 4 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11398 of 2015
 

 
Petitioner :- Mohd. Ujair
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Kripa Shankar Pandey
 
Counsel for Respondent :- Govt. Advocate,Nitin Sharma
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness slip of Shri Kripa Shanker Pandey, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 4.12.2015

Download the LatestLaws.com Mobile App