Citation : 2015 Latest Caselaw 5084 ALL
Judgement Date : 4 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 2768 of 2015 Applicant :- Juggi Lal Gupta (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Amar Singh Counsel for Opposite Party :- Govt.Advocate,Piyush Kumar Singh Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after two weeks.
Order Date :- 4.12.2015
A.
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