Rajan @ Pawan Kumar vs State Of U.P.
2015 Latest Caselaw 5082 ALL

Citation : 2015 Latest Caselaw 5082 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Rajan @ Pawan Kumar vs State Of U.P. on 4 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 
Criminal Misc. Correction Application no. 125320 of 2015
 
In
 
Case :- BAIL No. - 5119 of 2015
 

 
Applicant :- Rajan @ Pawan Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohammad Mustafa Khan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant submits that he does not want to press this correction application and it may be dismissed as not pressed.

Accordingly, this correction application is dismissed as not pressed.

Order Date :- 4.12.2015

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