Raja Ram Verma vs Ishwar Deen
2015 Latest Caselaw 5081 ALL

Citation : 2015 Latest Caselaw 5081 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Raja Ram Verma vs Ishwar Deen on 4 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 216 of 2007
 

 
Appellant :- Raja Ram Verma
 
Respondent :- Ishwar Deen
 
Counsel for Appellant :- Ram Ji Das
 
Counsel for Respondent :- S.K.Bajpai,Anil Kumar Sharma
 

 
Hon'ble Mahendra Dayal,J.

After some argument learned counsel for the appellant prays for time to move application for condonation of delay in filing recall application.

List after two weeks

Order Date :- 4.12.2015

Muk

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