Vikki Saini And 7 Others vs State Of U.P.And 2 Others
2015 Latest Caselaw 5078 ALL

Citation : 2015 Latest Caselaw 5078 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Vikki Saini And 7 Others vs State Of U.P.And 2 Others on 4 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 2180 of 2015
 

 
Petitioner :- Vikki Saini And 7 Others
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- Diwakar Tiwari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

As prayed by learned counsel for the petitioners, list in the next cause list.

Order Date :- 4.12.2015

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