Rajendra Prasad Pandey vs Vijay Bahadur Pandey
2015 Latest Caselaw 5077 ALL

Citation : 2015 Latest Caselaw 5077 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Rajendra Prasad Pandey vs Vijay Bahadur Pandey on 4 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 194 of 2014
 

 
Appellant :- Rajendra Prasad Pandey
 
Respondent :- Vijay Bahadur Pandey
 
Counsel for Appellant :- M.E.Khan
 
Counsel for Respondent :- Durga Prasad Dwivedi
 

 
Hon'ble Mahendra Dayal,J.

A request has been made on behalf of the respondent for adjournment.

List on 16th December, 2015.

Order Date :- 4.12.2015

Muk

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