Ghirrau S/O Ram Adhar vs Smt. Jaikala W/O Sita Ram & Anr.
2015 Latest Caselaw 5075 ALL

Citation : 2015 Latest Caselaw 5075 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Ghirrau S/O Ram Adhar vs Smt. Jaikala W/O Sita Ram & Anr. on 4 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 115 of 2011
 

 
Appellant :- Ghirrau S/O Ram Adhar
 
Respondent :- Smt. Jaikala W/O Sita Ram & Anr.
 
Counsel for Appellant :- Rajendra Pratap Singh
 
Counsel for Respondent :- C.L. Yadav
 

 
Hon'ble Mahendra Dayal,J.

Three days' time is allowed to take steps.

If so, office to proceed.

List after service of notice.

Order Date :- 4.12.2015

Muk

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