Citation : 2015 Latest Caselaw 5070 ALL
Judgement Date : 4 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 5781 of 2015 Petitioner :- Prem Prakash Sharma And 2 Others Respondent :- State Of U.P. And 8 Others Counsel for Petitioner :- D.R. Chaudhary Counsel for Respondent :- Govt.Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
As prayed by learned counsel for the petitioners, list on 14.12.2015.
Order Date :- 4.12.2015
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