Smt. Phoola Devi And Ors. vs Goli And Ors.
2015 Latest Caselaw 5066 ALL

Citation : 2015 Latest Caselaw 5066 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Smt. Phoola Devi And Ors. vs Goli And Ors. on 4 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 95 of 2014
 

 
Appellant :- Smt. Phoola Devi And Ors.
 
Respondent :- Goli And Ors.
 
Counsel for Appellant :- Satya Prakash Pandey
 
Counsel for Respondent :- R.P.Tripathi
 

 
Hon'ble Mahendra Dayal,J.

On the request made on behalf of learned counsel for the appellant the case is adjourned.

List in the month of January, 2016.

Order Date :- 4.12.2015

Muk

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