Mahendra Singh vs State Of U.P. And 6 Ors.
2015 Latest Caselaw 5065 ALL

Citation : 2015 Latest Caselaw 5065 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Mahendra Singh vs State Of U.P. And 6 Ors. on 4 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 665 of 2013
 

 
Appellant :- Mahendra Singh
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Appellant :- Asho Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness slip of Shri Ashok Kumar Rai, learned counsel for the appellant.

List this matter in the next cause list.

Order Date :- 4.12.2015

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