Tara Chand Patel vs State Of U.P. & 8 Others
2015 Latest Caselaw 5063 ALL

Citation : 2015 Latest Caselaw 5063 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Tara Chand Patel vs State Of U.P. & 8 Others on 4 December, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 4423 of 2015
 

 
Revisionist :- Tara Chand Patel
 
Opposite Party :- State Of U.P. & 8 Others
 
Counsel for Revisionist :- Mani Shanker Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pankaj Naqvi,J.

Case called out. No one responds.

Put up as fresh on 19.01.2016.

Order Date :- 4.12.2015

Imroz

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