Sat Pal Sharma & Another vs State Of U.P. & 2 Others
2015 Latest Caselaw 5062 ALL

Citation : 2015 Latest Caselaw 5062 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Sat Pal Sharma & Another vs State Of U.P. & 2 Others on 4 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 28521 of 2015
 

 
Petitioner :- Sat Pal Sharma & Another
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Chandra Bhan Dubey,Surya Bhan Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

As prayed by learned counsel for the petitioners, list on 10.12.2015.

Order Date :- 4.12.2015

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