Irshad (Second Bail) vs The State Of U.P
2015 Latest Caselaw 5061 ALL

Citation : 2015 Latest Caselaw 5061 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Irshad (Second Bail) vs The State Of U.P on 4 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 581 of 2014
 

 
Applicant :- Irshad (Second Bail)
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Shishir Pradhan,A.K.Awasthi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

List thereafter.

Order Date :- 4.12.2015

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