Manjesh Pasi vs State Of U.P.
2015 Latest Caselaw 5058 ALL

Citation : 2015 Latest Caselaw 5058 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Manjesh Pasi vs State Of U.P. on 4 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5375 of 2015
 

 
Applicant :- Manjesh Pasi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Piyush Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A has pointed out that the copy of the statement of the witness Pushpa has not been filed on behalf of the applicant.

Learned counsel for the applicant prays for and is granted ten days time to file supplementary affidavit along with the rejoinder affidavit.

List thereafter.

Order Date :- 4.12.2015

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