Citation : 2015 Latest Caselaw 5057 ALL
Judgement Date : 4 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 3390 of 2015 Applicant :- Akhilesh Kumar Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Saurabh Srivastava,Jai Karan Sahu Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after three weeks.
Order Date :- 4.12.2015
A.
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