Suman Mishra ( Fourth Bail ) vs The State Of U.P.
2015 Latest Caselaw 5054 ALL

Citation : 2015 Latest Caselaw 5054 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Suman Mishra ( Fourth Bail ) vs The State Of U.P. on 4 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11012 of 2015
 

 
Applicant :- Suman Mishra ( Fourth Bail )
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Kapil Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is fourth bail application.

List with previous papers before the appropriate bench.

Order Date :- 4.12.2015

Download the LatestLaws.com Mobile App