Ram Chandra vs Shiv Devi
2015 Latest Caselaw 5053 ALL

Citation : 2015 Latest Caselaw 5053 ALL
Judgement Date : 4 December, 2015

Allahabad High Court

Ram Chandra vs Shiv Devi on 4 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 394 of 2014
 

 
Appellant :- Ram Chandra
 
Respondent :- Shiv Devi
 
Counsel for Appellant :- Rama Raman Mishra
 

 
Hon'ble Mahendra Dayal,J.

No one present on behalf of the appellant.

List in the last week of January, 2016.

Order Date :- 4.12.2015

Muk

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