Ali Ahmad vs State Of U.P.
2015 Latest Caselaw 5040 ALL

Citation : 2015 Latest Caselaw 5040 ALL
Judgement Date : 3 December, 2015

Allahabad High Court

Ali Ahmad vs State Of U.P. on 3 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6664 of 2015
 

 
Applicant :- Ali Ahmad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Asthana,Arjun Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted further ten days time to file supplementary affidavit annexing the statement of the victim recorded before the trial court.

List thereafter.

Order Date :- 3.12.2015

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